Citation : 2023 Latest Caselaw 17597 HP
Judgement Date : 6 November, 2023
Pra
Shahin Sultan Vs. State of H.P.
.
Cr. MP(M) No. 2760 of 2023
06.11.2023 Present: Mr. Mukesh Sharma, Advocate, for the petitioner.
Mr. Mohinder Zharaick, Mr. Tejasvi Sharma, Additional Advocates General with Ms. Leena Guleria, Deputy Advocate General assisted by HC Yogesh No.121, I/O P.S
Dhalli, Shimla (H.P), for the respondent. Arguments heard. Judgment reserved.
(Virender Singh)
Judge November 06, 2023(mamta)
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