Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Gagan Deep vs . State Of H.P.
2023 Latest Caselaw 17594 HP

Citation : 2023 Latest Caselaw 17594 HP
Judgement Date : 6 November, 2023

Himachal Pradesh High Court

Gagan Deep vs . State Of H.P. on 6 November, 2023

Bench: Virender Singh

Pra

Gagan Deep Vs. State of H.P.

.

Cr. MP(M) No. 2791 of 2023

06.11.2023 Present: Mr. N.K. Thakur, Senior Advocate with Mr. Divya Raj Singh, Advocate, for the petitioner.

Mr. Mohinder Zharaick, Mr. Tejasvi Sharma, Additional Advocates General with Ms. Leena Guleria, Deputy Advocate General assisted by ASI Shashi Pal, P.S Gagret,

Distt. Una, for the respondent.

Arguments heard. Judgment reserved.

(Virender Singh) Judge November 06, 2023(mamta)

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs