Leond Hydro Power Pvt. Ltd. vs . M/S Anmdritz
2023 Latest Caselaw 17548 HP

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Leond Hydro Power Pvt. Ltd. Vs. M/s Anmdritz

Hydro Pvt. Ltd.

Arb. Case No. 182 of 2022

a/w Ex. Pet. No. 20 of 2022

04.11.2023 Present: Mr. T. S. Bhogal, Advocate, for the petitioner in Arb.

Case No. 182 of 2022 and for the Judgment Debtor in Ex. Pet. No. 20 of 2022.

Mr. Bhupinder Gupta, Sr. Advocate, with Ms. Rinki Kashmiri, Advocate, for the respondent in Arb. Case No. 182 of 2022 and for the Decree Holder in Ex. Pet

No. 20 of 2022.

As per report of the Registry, objections in

Execution Petition No. 20 of 2022 are still awaited. Whereas,

learned counsel for the petitioner submits that objections have

already been filed on 17.10.2023. Learned counsel to check the

status of his objections, if any, filed with the Registry.

List on 17.11.2023.

( Satyen Vaidya ) Judge

4th November, 2023 (sushma)