Citation : 2023 Latest Caselaw 17473 HP
Judgement Date : 3 November, 2023
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.
Cr.MP(M) No. 2716 of 2023
Decided on: 3rd November, 2023
.
Maheshwar Singh .......Applicant
Versus
State of H.P. ...Respondent
Coram
The Hon'ble Mr. Justice Virender Singh, Judge.
Whether approved for reporting?1
For the applicant: Mr. Vijender Katoch, Advocate.
For the respondent: Mr. Tejasvi Sharma, Addl. A.G
with Mr. H.S. Rawat, Addl. A.G.
Virender Singh, Judge (Oral)
Learned counsel for the applicant seeks
permission to withdraw the instant petition.
2. Accordingly, the petition is dismissed as
withdrawn.
November 03, 2023 ( Virender Singh )
(naveen) Judge
1 Whether the reporters of Local Papers may be allowed to see the judgment? Yes.
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