Citation : 2023 Latest Caselaw 17468 HP
Judgement Date : 3 November, 2023
Ashutosh Thakur Vs. Vikrant Sharma Criminal Revision No.506 of 2019 03.11.2023 Present: Mr. Varun Chandel, Advocate, for the petitioner.
Mr. Naresh K. Sharma, Advocate for the respondent.
In view of the request made by learned
counsel for the petitioner, list for hearing on 8th December,
2023. Certified copy of the trial Court judgment be also filed
in the meanwhile.
(Virender Singh) Judge November 03, 2023(ps)
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