Citation : 2023 Latest Caselaw 17411 HP
Judgement Date : 2 November, 2023
.
Vishal Bhukta vs. State of H.P. and others
CWP No.7706 of 2021
02.11.2023 Present: M/s Suchitra Sen and Deepa, Advocates, for the
petitioner.
Mr. Rupinder Singh Thakur, Additional Advocate General, with Mr. Sumit Sharma,
Deputy Advocate General and Mr. Rajat
Chauhan, Law Officer, for the respondents State.
Mr. Vinod Chauhan, Advocate, for respondent
No.2.
Arguments heard. Judgment reserved.
(Ajay Mohan Goel)
Judge November 02, 2023 (Rishi)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!