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Shyam Singh vs . Amitabh Awasthi And Others
2023 Latest Caselaw 17399 HP

Citation : 2023 Latest Caselaw 17399 HP
Judgement Date : 2 November, 2023

Himachal Pradesh High Court
Shyam Singh vs . Amitabh Awasthi And Others on 2 November, 2023
Bench: Bipin Chander Negi

Shyam Singh vs. Amitabh Awasthi and others

.

COPCT No.7 of 2023

02.11.2023 Present: Mr. Rajesh Kumar, Advocate, for the petitioner.

Ms. Priyanka Chauhan, Deputy Advocate General, for the respondents/State.

In terms of previous order, copy of judgment passed in

LPA No.165 of 2021, has been placed on record.

List after two weeks.

( Bipin C. Negi ) November 02, 2023 (KS) Judge

 
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