Keshav Ram vs . Hrtc & Ors.
2023 Latest Caselaw 17329 HP

Keshav Ram vs. HRTC & ors.

CWP No.1874/2023

.

1.11.2023 Present: Mr. Manohar Lal Sharma, Advocate, for the petitioner.

Ms. Shubh Mahajan, Advocate, for the respondent.

The impugned order has been passed on the basis of

judgment delivered in CWP No.2108/2023 titled Bhagat Ram

vs. HRTC & ors. As per the learned counsel for the

respondent/Corporation, Review Petition has been filed against the

said judgment and the same is now listed before appropriate Bench

on 23rd November, 2023.

In view of this, list this matter on 1st December, 2023.

(Bipin C. Negi) Judge

1st November, 2023 (CS)