Citation : 2023 Latest Caselaw 5892 HP
Judgement Date : 15 May, 2023
LAC & anr. Vs. Arun Kumar & Ors
RFA No. 291 of 2019
.
15.05.2023 Present: Mr. Ishan Kashyap, Advocate, for the applicants-
appellants.
Ms. Shashi Kiran, Advocate, for the respondents.
CMP No. 5241 of 2023
The application is allowed and the applicant is
permitted to deposit the amount in compliance to the
judgment dated 20.11.2019. The application stands disposed
of accordingly.
Jyotsna Rewal Dua
Judge May 15, 2023 (R.Atal)
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