Citation : 2023 Latest Caselaw 5885 HP
Judgement Date : 15 May, 2023
Harnam Singh vs. HPTDC and others
.
CWP No. 8951 of 2022 15.05.2023 Present: Mr. Manohar Lal Sharma, Advocate for the petitioner.
Mr. Shivank Singh Panta, Advocate for respondents No. 1 and 2.
Mr. Dinesh Bhanot, Advocate for respondent
No.3.
prays for and is granted two weeks time to comply with
the judgment.
List on 29th May, 2023.
( Tarlok Singh Chauhan ) Acting Chief Justice
May 15, 2023 ( Virender Singh ) Judge
(naveen)
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