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Amit Kashyap vs . State Of H.P. & Ors
2023 Latest Caselaw 5881 HP

Citation : 2023 Latest Caselaw 5881 HP
Judgement Date : 15 May, 2023

Himachal Pradesh High Court
Amit Kashyap vs . State Of H.P. & Ors on 15 May, 2023
Bench: Tarlok Singh Chauhan, Virender Singh

Amit Kashyap Vs. State of H.P. & ors

.

CMP No. 5488 of 2023 in

CWPNo. 2516 of 2023

15.5.2023 Present: Ms. Parul Negi, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma and Ms. Sharmila Patial, Additional Advocates General, Ms.

Priyanka Chauhan and Mr. Arsh Rattan, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer, for the respondents/State.

The ADM (Law & Order), as has appeared

in line 2 of para­2 of the judgment be read as

"Director of Elementary Education, Himachal

Pradesh". The application stands disposed of.

(Tarlok Singh Chauhan)

Acting Chief Justice

(Virender Singh) Judge May 15, 2023 (kalpana)

 
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