Puran Chand vs . Hptdc And Others
2023 Latest Caselaw 5880 HP

Citation : 2023 Latest Caselaw 5880 HP
Judgement Date : 15 May, 2023

Himachal Pradesh High Court

Puran Chand vs . Hptdc And Others on 15 May, 2023

Bench: Tarlok Singh Justice, Virender Singh

Puran Chand vs. HPTDC and others

CWP No. 8969 of 2022 15.05.2023 Present: Mr. Manohar Lal Sharma, Advocate for the petitioner.

Mr. Shivank Singh Panta, Advocate for the respondents.

Since the respondents have complied with the

judgment, therefore, no further orders are required to be

passed in this petition and the same is accordingly closed.


                                           ( Tarlok Singh Chauhan )
                                              Acting Chief Justice



             May 15, 2023                      ( Virender Singh )
                (naveen)                              Judge

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