The Secretary-Cum-Ceo H.P ... vs Ravinder Singh Ravi And Others
2023 Latest Caselaw 5879 HP

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.

Review Petition No. of 2023

.

Decided on: 15th May, 2023

The Secretary-cum-CEO H.P Building & other Construction Workers Welfare Board

......Applicant

Versus

Ravinder Singh Ravi and others.

...Respondents Coram

The Hon'ble Mr. Justice Tarlok Singh Chauhan, Acting Chief

Justice The Hon'ble Mr. Justice Virender Singh, Judge. Whether approved for reporting?1

For the applicant: Mr. Dinesh K. Thakur, Advocate. For the respondents: Nemo.

Tarlok Singh Chauhan, ACJ. (Oral)

CMP(M) No. 392 of 2023

For the reasons stated in the application, the same

is allowed. The delay of 68 days in filing the main petition is

ordered to be condoned. The application stands disposed of.

Review Petition No. of 2023

Be registered.

Whether the reporters of Local Papers may be allowed to see the judgment? Yes.

There is no error apparent on the face of the

.

record. Accordingly, the review petition is dismissed.

                                          ( Tarlok Singh Chauhan )
                                             Acting Chief Justice





    May 15, 2023                               ( Virender Singh )
       (naveen)                                      Judge



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