Citation : 2023 Latest Caselaw 5784 HP
Judgement Date : 12 May, 2023
Haramrinder Singh and Anr. Vs. Shiv Kumar and others
.
Execution Petition No. 30 of 2021
12.05.2023 Present: Mr. Arjun Lall, Advocate for the Decree Holders.
Mr. Neeraj Gupta, Senior Advocate with M/s Ashok Tyagi and Vedant Ranta, Advocates for the Judgment Debtors.
As prayed for by learned Senior Counsel appearing for
r to the judgment debtors, list for consideration after two weeks.
(Ajay Mohan Goel) Judge
May 12 2023 (narender)
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