Babu Ram vs Nirmaljeet Singh Malhotra
2023 Latest Caselaw 5702 HP

IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

Civil Suit No.10 of 2015 Decided on: 11th May, 2023 _________________________________________________________________

.

    Babu Ram                                                                    ...plaintiff





                                      Versus





    Nirmaljeet Singh Malhotra                                              ...defendant

_________________________________________________________________ Coram Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge

1 Whether approved for reporting?

_________________________________________________________________ For the plaintiff:r Mr. Virender Thakur, Advocate.

For the defendant: Mr. Hitesh Thakur, Advocate vice

counsel for the defendant.

Jyotsna Rewal Dua, Judge

In view of enhancement of pecuniary jurisdiction

vide notification dated 17.10.2022 read with corrigendum

dated 6.12.2022, this case, as prayed by learned counsel for

the parties, is ordered to be transferred to the learned Civil

Judge (Sr. Division) Arki, District Solan, H.P. The parties

through their respective learned counsel are directed to

appear before the learned D Civil Judge (Sr. Division) Arki,

District Solan, H.P on 06.07.2023.

Whether reporters of Local Papers may be allowed to see the judgment?

Registry is directed to transmit the record of the

case forthwith to the concerned Court.

.

                                               Jyotsna Rewal Dua
                                                      Judge





    May 11, 2023
       R.Atal




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