M/S Laxmi Steel And Cement Store vs Surender Kumar Sharma
2023 Latest Caselaw 5697 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                      Cr. Appeal No.             38 of 2022
                                                      Decided on                 : 11.05.2023




                                                                                 .

    M/s Laxmi Steel and Cement Store                                             ....Appellant.

                     Versus





    Surender Kumar Sharma                                                      ...Respondent.
    Coram
    The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.





    Whether approved for reporting?1
    For the appellant                :        Mr. Abhishek Singh Thakur,
                            r                 Advocate.

    For the respondent :                      Mr. Varun Rana, Advocate.

    Ajay Mohan Goel, Judge (Oral)

Learned Counsel for the respondent has handed over

a bank draft bearing No. 195605, dated nil, to the appellant

through counsel as full and final settlement of the issues

between them. The same stands accepted by the appellant

through counsel and in this view of the matter, learned Counsel

for the appellant under instructions states that the appellant is

not interested in pressing the appeal further. The appeal is

accordingly closed as not pressed. Pending miscellaneous

application(s), if any, also stand disposed of accordingly.

(Ajay Mohan Goel) Judge May 11, 2023 (narender)

1 Whether reporters of the local papers may be allowed to see the judgment?