Citation : 2023 Latest Caselaw 5593 HP
Judgement Date : 11 May, 2023
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.
CWP No. 6626 of 2021 a/w connected
.
matters.
Decided on: 11th May, 2023
CWP No. 6626 of 2021
Puran Pal Singh ......petitioner
Versus State of H.P and others ...Respondents
2.
State of H.P and others r to CWP No. 2180 of 2019
......petitioners
Versus Balbir Chand ...Respondent
3. CWP No. 3595 of 2019
State of H.P and others ......petitioners
Versus
Sukh Dev Singh ...Respondent
4. CWP No. 2152 of 2020
State of H.P and others ......petitioners
Versus Vishwanath ...Respondent
5. CWP No. 2905 of 2020
Bhag Singh ......petitioner
Versus State of H.P and others ...Respondents
6. CWP No. 6988 of 2021
.
Abdul Mazid ......petitioner
Versus State of H.P and others ...Respondents
7. CWP No. 6989 of 2021
Roshan Lal ......petitioner
Versus State of H.P and others r ...Respondents
8. CWP No. 6993 of 2021
Kiran Kumar ......petitioner
Versus
State of H.P and others ...Respondents
9. CWP No. 6994 of 2021
Surender Kumar ......petitioner
Versus State of H.P and others ...Respondents
10. CWP No. 7006 of 2021
Ram Pal ......petitioner
Versus State of H.P and others ...Respondents
11. CWP No. 7021 of 2021
Rum Singh ......petitioner
Versus State of H.P and others ...Respondents
.
12. CWP No. 7146 of 2021
Raghubir Singh ......petitioner
Versus State of H.P and others ...Respondents
13. CWP No. 7149 of 2021
Amarjeet Singh ......petitioner
Versus
State of H.P and others ...Respondents
14. CWP No. 7150 of 2021
Jang Sher ......petitioner
Versus
State of H.P and others ...Respondents
15. CWP No. 7298 of 2021
Rakesh Kumar ......petitioner
Versus State of H.P and others ...Respondents
16. CWP No. 7303 of 2021
Ramesh Chand ......petitioner
Versus State of H.P and others ...Respondents
17. CWP No. 7312 of 2021
Sawran Singh ......petitioner
.
Versus
State of H.P and others ...Respondents
18. CWP No. 7320 of 2021
Deepak Mahajan ......petitioner
Versus
State of H.P and others ...Respondents
19. CWP No. 7321 of 2021
Surinder Kumar ......petitioner
Versus State of H.P and others ...Respondents
20. CWP No. 8059 of 2021
Ramesh Lal ......petitioner
Versus
State of H.P and others ...Respondents
21. CWP No. 1177 of 2022
Nihal Chand ......petitioner
Versus State of H.P and others ...Respondents
22. CWP No. 8595 of 2022
Satnam Singh ......petitioner
Versus
State of H.P and others ...Respondents
.
Coram
The Hon'ble Mr. Justice Tarlok Singh Chauhan, Acting Chief Justice
The Hon'ble Mr. Justice Virender Singh, Judge. Whether approved for reporting?1 For the petitioner(s): Mr. Abhyendra Gupta, Advocate for the petitioner(s) except in CWP
Nos. 2180, 3595 of 2019, 2152 of 2020.
For the respondents: Mr. Anup Rattan, Advocate r General with Mr. Ramakant Sharma, Addl. A.G, Ms. Sharmila
Patial, Addl. A.G, Mr. Arsh Rattan and Ms. Priyanka Chauhan, Dy. A.Gs. for the respondents in all the petitions and for the petitioners in
CWP Nos. 2180, 3595 of 2019, 2152 of 2020.
Tarlok Singh Chauhan, ACJ. (Oral)
Since common question of law and facts are
involved in all these petitions, therefore, the same are being
disposed of by the common judgment.
2. Learned counsel for the petitioner(s) submits that
the case of the petitioner(s) is covered by the decision of this
Court in LPA No. 165 of 2021, titled as State of H.P and others vs.
Whether the reporters of Local Papers may be allowed to see the judgment? Yes.
Surajmani and another, decided on 12.01.2023 along-with
.
connected matters.
3. Accordingly, all these petitions are disposed of with
a direction to the respondents to consider and decide the
case of the petitioner(s), in terms of the decision of this Court in
Surajmani's case (supra), expeditiously, preferably within six
4. to weeks from the date of receipt of copy of this order.
As far as the petitions filed by the petitioner-State
i.e., CWP Nos. 2180, 3595 of 2019, 2152 of 2020 are concerned,
the same are dismissed.
5. Pending applications, if any, also stand disposed
of.
( Tarlok Singh Chauhan ) Acting Chief Justice
May 11, 2023 ( Virender Singh )
(naveen) Judge
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