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Partap Singh vs . Sanjeev Kaul
2023 Latest Caselaw 5571 HP

Citation : 2023 Latest Caselaw 5571 HP
Judgement Date : 10 May, 2023

Himachal Pradesh High Court
Partap Singh vs . Sanjeev Kaul on 10 May, 2023
Bench: Sandeep Sharma

Partap Singh vs. Sanjeev Kaul

.

COPC No.47 of 2023 a/w

COPC No. 51, 52, 53, 55 of 2023

10.05.2023 Present Mr. Vijay Kumar, Advocate, for the petitioner(s).

Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C.Verma, Additional Advocate Generals with Mr. Rahul Thakur, and Mr. Ravi Chauhan, Deputy Advocate Generals, for

the respondent-State.

Learned Additional Advocate General prays for and is

granted one week's time to file compliance affidavit, failing which,

respondents shall remain present in Court on the next date of hearing

to explain that why they may not be punished for their having willfully

and intentionally disobeyed the mandate contained in the judgment

alleged to have been violated.

List on 19.5.2023.

(Sandeep Sharma) Judge May 10,2023 (shankar)

 
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