Date Of Decision: 10.05.2023 vs State Of Himachal Pradesh
2023 Latest Caselaw 5567 HP

                                                   1
                 IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                              Cr. MP(M) No.: 1063 of 2023

                         Date of Decision: 10.05.2023
__________________________________________________________
Rakesh Jaswal                                   ....Petitioner.




                                                                                                        .

                                                              Vs.
State of Himachal Pradesh                                                                           .....Respondent.





Coram:
The Hon'ble Mr. Justice Ajay Mohan Goel, Judge
Whether approved for reporting?1





For the petitioner:                                           Mr. Gurinder Singh Parmar, Advocate.

For the respondent:                                           M/s Jitender Sharma, Tejesvi Sharma and
                                                              Pushpender Jaswal,     Additional
                                                              Advocate Generals, with Mr. Gautam
                                      r                       Sood, Deputy Advocate General.

                                                              SI Ranjit Parmar, Police Station Gagret is
                                                              present in person alongwith the case
                                                              record.


Ajay Mohan Goel, Judge (Oral):

Status report filed, which is perused and ordered to be

taken on record.

2. After making his submissions for some time, learned

counsel for the petitioner submits that he has instructions to withdraw the

petition, but with liberty to the petitioner to approach the Court

subsequently, if so advised. Accordingly, the petition is dismissed as

withdrawn, with liberty as prayed for.

(Ajay Mohan Goel) Judge May10, 2023 (bhupender)

1 Whether the reporters of the local papers may be allowed to see the Judgment?