Sh. Ram Lal Thakur vs . Executive Engineer, Kumarsain ...
2023 Latest Caselaw 5533 HP

Sh. Ram Lal Thakur Vs. Executive Engineer, Kumarsain Division

Execution Petition No. 06 of 2021

.

10.05.2023 Present: Mr. I.S. Chandel, Advocate, for the petitioner/Decree

Holder.

M/s Jitender Sharma, Tejesvi Sharma, Pushpender Jaswal and Baldev Negi, Additional Advocate

Generals, with Mr. Gautam Sood, Deputy Advocate General, for the respondent/Judgment Debtor.

On the request of learned Additional Advocate

General, list for consideration on 31st May, 2023 alongwith

Execution Petition No. 04 of 2021.

(Ajay Mohan Goel) Judge

May 10, 2023 (bhupender)