Umesh Kumar vs State Of H.P. & Another
2023 Latest Caselaw 5528 HP

                                                  1




    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA


                                      CWPOA No.4784 of 2020




                                                                             .

                                      Date of Decision: May 10, 2023


    Umesh Kumar                                                                   ...Petitioner.





                                               Versus

    State of H.P. & another                                                   ..Respondents.





    Coram:
    The Hon'ble Mr. Justice Vivek Singh Thakur, Judge.
    The Hon'ble Mr. Justice Sushil Kukreja, Judge.

    Whether approved for reporting?1

    For the Petitioner:               Mr.Naveen Awasthi, Advocate.
    For the Respondents:              Mr.Manoj Chauhan, Additional Advocate
                                      General, for respondent No.1.


                                      Mr.Vikrant   Thakur,                 Advocate,           for
                                      respondent No.2.

    Vivek Singh Thakur, J (Oral)

Learned counsel for the petitioner submits that in

view of subsequent events, petition has become infructuous.

Disposed of accordingly alongwith pending application(s), if any.

(Vivek Singh Thakur), Judge.

(Sushil Kukreja), Judge.

May 10, 2023 (Purohit)

1 Whether reporters of the local papers may be allowed to see the judgment?