Khyal Chand vs State Of H.P
2023 Latest Caselaw 5494 HP

        IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                           CWP No. 2664 of 2023
                                          Decided on: 10.05.2023




                                                                                 .
        ______________________________________________________________





    Khyal Chand                                                          ....Petitioner
                                           Versus
    State of H.P.                                                       ...Respondent





    _




    Coram
    The Hon'ble Mr. Justice Vivek Singh Thakur, Judge.
    The Hon'ble Mr. Justice Sushil Kukreja, Judge.





    Whether approved for reporting?1
    For the petitioner                 :       Mr. P.P. Chauhan, Advocate.
    For the respondent             :           Mr. Rajesh Mandhotra,
                                               Additional Advocate General.


    Vivek Singh Thakur, Judge (oral)

Learned counsel for the petitioner submits that

petitioner shall be satisfied in case direction is given to the

Secretary (Education) to the Government of Himachal Pradesh

to decide representations, dated 10.02.2023 and 20.03.2023,

submitted by the petitioner for redressal of his grievance.

2. In view of above, Secretary (Education) to the

Government of Himachal Pradesh is directed to consider and

decide representations submitted by the petitioner on or before

26.05.2023 by passing a speaking and reasoned order, after

affording an opportunity of hearing to petitioner, if so desired, in

accordance with law.

1 Whether reporters of Local Papers may be allowed to see the judgment?

3. Order so passed in representations, shall be

communicated to the petitioner.

.

4. Petition is disposed of in aforesaid terms, alongwith

pending application(s), if any.

                                              ( Vivek Singh Thakur )
                                                         Judge


                                                  ( Sushil Kukreja )





    May 10, 2023                                      Judge
         (raman)