Himachal Education Society vs State Of Hp & Others
2023 Latest Caselaw 5470 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

                                               Execution Petition No.39 of 2023




                                                                             .

                                   Decided on: 10.05.2023
    __________________________________________________





    Himachal Education Society
                                                                                 .....Petitioner

                                       Versus





    State of HP & others
                                           ...Respondents
    ___________________________________________________

    Coram

    The Hon'ble Mr. Justice Vivek Singh Takur, Judge
    The Hon'ble Mr. Justice Sushil Kukreja, Judge


    1
        Whether approved for reporting?
    __________________________________________________
    For the petitioner:  Mr. Devender K. Sharma, Advocate.




    For the respondents:                   Mr. Rajesh Mandhotra, Additional
                                           Advocate General, for respondents





                                           No.1&2/State.
                                           Mr. Naresh K. Sharma, Advocate, for
                                           respondents No.3.





    Vivek Singh Thakur, Judge (Oral)

Learned counsel for the petitioner submits that he

has instructions to withdraw present petition as respondents

have complied with order passed by this Court and, therefore,

Whether reporters of Local Papers may be allowed to see the judgment?

he may be permitted to withdraw the present petition with

liberty to approach the Court, if occasion arises to do so.

.

2. Prayer is accepted. Petition is dismissed as

withdrawn with liberty, as prayed. Pending applications, if any,

also stand disposed of.

                                              ( Vivek Singh Thakur )
                                                    Judge

                                                 ( Sushil Kukreja )

    May 10, 2023                                      Judge
         (VH)