Sumit Juneja vs M/S Digital Vision And Another
2023 Latest Caselaw 5468 HP

                          1
           IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                 Cr. MMO No. 694 of 2022 a/w Cr. MMO
                                 Nos. 695, 696, 697, 698, 699, 700 and 701
                                 of 2022

                         Date of Decision: 10.05.2023




                                                                .
__________________________________________________________





Cr. MMO No. 694 of 2022
Sumit Juneja                                    ....Petitioner.





                                 Vs.
M/s Digital Vision and another                              .....Respondents.

Cr. MMO No. 695 of 2022
Sumit Juneja                                                ....Petitioner.


M/s Digital Vision and another
Cr. MMO No. 696 of 2022

Sumit Juneja
                      r            to
                                 Vs.
                                                            .....Respondents.


                                                            ....Petitioner.

                                 Vs.
M/s Digital Vision and another                              .....Respondents.


Cr. MMO No. 697 of 2022
Sumit Juneja                                                ....Petitioner.




                                 Vs.
M/s Digital Vision and another                              .....Respondents.





Cr. MMO No. 698 of 2022

Sumit Juneja                                                ....Petitioner.





                                 Vs.
M/s Digital Vision and another                              .....Respondents.

Cr. MMO No. 699 of 2022

Sumit Juneja                                                ....Petitioner.

                                 Vs.
M/s Digital Vision and another                              .....Respondents.




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Cr. MMO No. 700 of 2022

Sumit Juneja                                                                                       ....Petitioner.

                                                             Vs.




                                                                                                       .
M/s Digital Vision and another                                                                     .....Respondents.





Cr. MMO No. 701 of 2022





Sumit Juneja                                                                                       ....Petitioner.

                                                             Vs.
M/s Digital Vision and another                                                                     .....Respondents.





Coram:
The Hon'ble Mr. Justice Ajay Mohan Goel, Judge
Whether approved for reporting?1


For the petitioner(s)                                        Mr. Dheeraj K. Vashisht, Advocate,
                                                             in all the petitions.

For the respondents:                                         Mr. Udit Shaurya Kaushik, Advocate, for


                                                             respondent No. -M/s Digital Vision, in all
                                                             the petitions.

Ajay Mohan Goel, Judge (Oral):

Learned counsel for the petitioner(s) submits that he has

instructions to withdraw these petitions. Dismissed as withdrawn.

(Ajay Mohan Goel) Judge May 10, 2023 (bhupender)

1 Whether the reporters of the local papers may be allowed to see the Judgment?