Uma Sharma vs State Of Hp & Others
2023 Latest Caselaw 5429 HP

                                                   1




                   IN THE HIGH COURT OF HIMACHAL PRADESH
                                   SHIMLA

                                       CWPOA No. 4476 of 2020




                                                                              .
                                       Date of Decision: May 09, 2023





    Uma Sharma                                                                   ...Petitioner.

                                                Versus





    State of HP & others                                                         ..Respondents.
    Coram:
    The Hon'ble Mr. Justice Vivek Singh Thakur, Judge.





    The Hon'ble Ms.Justice Jyotsna Rewal Dua, Judge.
    Whether approved for reporting?1
    For the Petitioner:  r             Mr. Tek Chand, Advocate.

    For the Respondents:               Mr. Varun Chandel, Additional Advocate
                                       General.


    Vivek Singh Thakur, J (oral)

Learned counsel for petitioner, under instructions,

received from the petitioner seeks permission to withdraw this

petition.

Accepting his prayer, petition is dismissed as

withdrawn.

(Vivek Singh Thakur), Judge.

    May 09, 2023                                                  (Jyotsna Rewal Dua)
            (ms)                                                        Judge

Whether reporters of the local papers may be allowed to see the judgment?