Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Sitar Mohd. & Anr. vs . State Of H.P
2023 Latest Caselaw 5418 HP

Citation : 2023 Latest Caselaw 5418 HP
Judgement Date : 9 May, 2023

Himachal Pradesh High Court

Sitar Mohd. & Anr. vs . State Of H.P on 9 May, 2023

Bench: Jyotsna Rewal Dua

Sitar Mohd. & anr. vs. State of H.P

Cr. R. No.32/2023

.

9.5.2023 Present: Mr. Ashok Tyagi, Advocate, for the petitioner.

Mr. Sumit Sharma, Dy. Advocate General, for the respondent/State.

Cr. MP No.243/2023

The certified copy of judgment and order dated

14.1.2015 and 23.1.2015 passed by the learned Trial Court be

r to filed within a period of three weeks from today, as prayed.

The application stands disposed of.

Jyotsna Rewal Dua Judge

9th May, 2023 (CS)

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs