Usha Jyoti vs State Of H.P & Others
2023 Latest Caselaw 5413 HP

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             IN THE HIGH COURT OF HIMACHAL PRADESH
                             SHIMLA
                                             CWP No. 1821 of 2023




                                                                          .
                                             Date of Decision: May 09, 2023.





    Usha Jyoti                                                              ....Petitioner





                                             Versus
    State of H.P & Others                                                .....Respondents


    Coram:





    The Hon'ble Mr. Justice Vivek Singh Thakur, Judge.
    The Hon'ble Mr. Justice Sushil Kukreja, Judge.
    Whether approved for reporting?1

    For the Petitioner              :        Mr. Dalip K. Sharma, Advocate.

    For the respondents             :        Mr. Anup Rattan, Advocate General
                                             along with Mr. Manoj Chauhan,
                                             Additional Advocate General for
                                             respondents No. 1 to 3.



    Vivek Singh Thakur, Judge (Oral)

Learned counsel for the petitioner seeks permission

to withdraw the petition.

Accepting his prayer, petition is dismissed as

withdrawn alongwith all pending application(s), if any.

(Vivek Singh Thakur), Judge.

(Sushil Kukreja), Judge.

May 09, 2023 (subhash)

Whether reporters of Local Papers may be allowed to see the judgment?