Pushpender Singh vs State Of Himachal Pradesh & Others
2023 Latest Caselaw 5406 HP

                                                   1




    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA


                                       CWP No.2075 of 2023




                                                                               .

                                       Date of Decision: May 9, 2023


    Pushpender Singh                                                                ...Petitioner.





                                                Versus

    State of Himachal Pradesh & others                                           ..Respondents.





    Coram:
    The Hon'ble Mr. Justice Vivek Singh Thakur, Judge.
    The Hon'ble Mr. Justice Sushil Kukreja, Judge.

    Whether approved for reporting?1

    For the Petitioner:                Mr.Balwant Singh Thakur, Advocate.
    For the Respondents:               Mr.Anup Rattan, Advocate General, with
                                       Mr.Varun Chandel, Additional Advocate
                                       General.



    Vivek Singh Thakur, J (Oral)

Learned counsel for the petitioner, under

instructions, seeks permission to withdraw the present petition.

2. In view of above, petition is dismissed as withdrawn,

so also pending application(s), if any.

(Vivek Singh Thakur), Judge.

(Sushil Kukreja), Judge.

May 9, 2023 (Purohit)

1 Whether reporters of the local papers may be allowed to see the judgment?