Vidya Azad vs Gurchran Sharma
2023 Latest Caselaw 5254 HP

        IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                  CMPMO No. 195 of 2023
                                  Date of decision : 8.5.2023.




                                                                       .

    Vidya Azad                                               ...Petitioner.
                                  Versus
    Gurchran Sharma                                                 ...Respondent





    Coram:
    The Hon'ble Mr. Justice Satyen Vaidya, Judge.





    Whether approved for reporting?1
    For the petitioners
                     r                :   Mr. Harsh Khana, Advocate.

    For the respondent            :       Nemo

    Satyen Vaidya, Judge (Oral):

Learned counsel for the petitioner seeks permission

of this Court to withdraw the instant petition. Permission

granted. Accordingly, the present petition is dismissed as

withdrawn. Pending applications, if any, also stand disposed

of.

                                                          (Satyen Vaidya)
    8th May, 2023                                              Judge
          (kck)

Whether reporters of Local Papers may be allowed to see the judgment?