Unknown vs Chhitru Ram V. Karam Singh
2023 Latest Caselaw 5194 HP

Chhitru Ram v. Karam Singh

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RSA No. 118 of 2022

4.5.2023 Present: Mr. Paras, Advocate vice Mr. B.R. Kashyap, Advocate, for the appellant.

Mr. Ajay Chandel, Advocate, for the respondent.

CMP No. 6588 of 2022 Since despite repeated opportunity, reply to the

application has not been filed, operation and execution of the

impugned judgments and decrees dated 30.11.2019 and

30.10.2017, passed by the courts below, shall remain stayed.

Alteration, modification and vacation on motion. The

application is disposed of.

RSA No. 118 of 2022

As jointly prayed for, list for final hearing at

admission stage on 20.6.2023. Till then, records be called for.

           May 04, 2023                                 (Sandeep Sharma),
           manjit                                             Judge