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Protection Society vs . State Of Hp And Another
2023 Latest Caselaw 5177 HP

Citation : 2023 Latest Caselaw 5177 HP
Judgement Date : 4 May, 2023

Himachal Pradesh High Court
Protection Society vs . State Of Hp And Another on 4 May, 2023
Bench: Tarlok Singh Justice, Virender Singh

Radhe-Radhe Educational and Environmental Protection Society vs. State of HP and another

.

CWP No.6347 of 2022

04.05.2023 Present: Mr. R.L. Chaudhary, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Yashwardhan Chauhan, Senior Additional Advocate General, Mr. Ramakant Sharma & Ms. Sharmila Patiyal, Additional Advocate Generals, Mr. Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals and Mr. Rajat

Chauhan, Law Officer, for the respondents/State.

Learned Deputy Advocate General prays for and is

granted a week's time to comply with the directions

contained in judgment dated 25.11.2022, failing which, the

erring official(s)/Officer(s), shall remain present alongwith

relevant record, to assist the Court on the next date of

hearing.

List on 11.5.2023.





                                                      ( Tarlok Singh Chauhan )





                                                         Acting Chief Justice



                                                        ( Virender Singh )
                 May 04, 2023 (KS)                            Judge





 

 
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