Citation : 2023 Latest Caselaw 5108 HP
Judgement Date : 3 May, 2023
Gaurav Sharma versus HRTC
CWP No. 285 of 2023
.
03.05.2023 Present: Mr. Dheeraj Kanwar, Advocate, for the petitioner.
Mr. Hemant Kumar Thakur, Advocate vice Mr.
Shyam Singh Chauhan, Advocate, for the respondent.
Learned counsel for the respondent states that the
judgment in question stands complied with. Therefore, no
further order is required to be passed and the proceedings are
closed. However, in case the petitioner is still aggrieved, he is
at liberty to avail of such remedy as available to him under the
law.
(Tarlok Singh Chauhan) Acting Chief Justice
(Virender Singh) Judge 3rd May, 2023 (priti)
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