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Madhavinder Singh & Anr. vs . Manvinder Singh
2023 Latest Caselaw 2113 HP

Citation : 2023 Latest Caselaw 2113 HP
Judgement Date : 10 March, 2023

Himachal Pradesh High Court
Madhavinder Singh & Anr. vs . Manvinder Singh on 10 March, 2023
Bench: Jyotsna Rewal Dua

Madhavinder Singh & Anr. Vs. Manvinder Singh

.

Ex. Pet. No.26 of 2021

10.03.2023 Present: Mr. Rohit, Advocate, for the Decree Holders.

Mr. Rajneesh K. Lal, Advocate vice Mr. Vikas

Rajput, Advocate, for the Judgment Debtor.

Objections to the execution petition, as prayed

for, be now filed within two weeks. List thereafter.

                         r                           Jyotsna Rewal Dua

             March 10, 2023                                Judge
                  Mukesh









 

 
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