Prem Singh vs Rajesh Sharma
2023 Latest Caselaw 8571 HP

                                             1




        IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

                                        COPC No. 411 of 2022 a/w
                                             COPC No. 429 of 2022




                                                                     .
                                       Decided on: 27th June, 2023





    _____________________________________________________
    COPC No. 411 of 2022
    Prem Singh
                                                    ......Petitioner





                                 Versus

    Rajesh Sharma.
                                                                        ..Respondent
    COPC No. 429 of 2022





    Ram Singh
                                                                      ...Petitioner

                                       Versus
    Rajesh Sharma.

                                                      ....Respondent

    ______________________________________________________
    Coram
    The Hon'ble Mr. Justice Vivek Singh Thakur, Judge


    1 Whether approved for reporting?

    _____________________________________________________
    For the petitioner:                Ms. Archna Dutt, Advocate.




    For the respondent:                Mr. Anup Rattan, Advocate General
                                       with Mr. Prashant Sen, Deputy





                                       Advocate General.

    Vivek Singh Thakur, Judge (Oral)

Learned Deputy Advocate General has placed on record

instructions dated 19th June, 2023 and copy of office order dated

27.05.2023, claiming that order passed by the Court stands complied

with.

Whether reporters of Local Papers may be allowed to see the judgment?

2. In view of above, the present petitions are closed and

disposed of with liberty to the petitioners to avail appropriate remedy,

in case anything still survives to be redressed or adjudicated.

.

3. Pending application(s), if any, also stands disposed of.

                                                 (Vivek Singh Thakur)
                                                       Judge




    June 27, 2023
     (himani)
                    r            to