Citation : 2023 Latest Caselaw 7506 HP
Judgement Date : 13 June, 2023
Hari Singh & Another Vs. OIC & Others
.
FAO No.317 of 2012 a/w FAO No.336 of 2012
FAO No.317 of 2012 13.06.2023 Present: Mr. Digvijay Singh, Advocate, for the
appellants.
Mr. Ashwani Sharma, Senior Advocate with Mr. Ishan Sharma, Advocate, for respondent No.1.
None for respondents No.2(a) to 2(c). FAO No.336 of 2012.
Mr. Ashwani Sharma, Senior Advocate with Mr.
Ishan Sharma, Advocate for the appellant.
Mr. Digvijay Singh, Advocate for respondents No.1 and 2.
None for respondents No.3(a) to 3(c).
Arguments heard. Judgment reserved.
(Virender Singh) Judge June 13, 2023(ps)
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