Sumeet Sharma vs Central Bureau Of Investigation
2023 Latest Caselaw 9957 HP

                                                  1



             IN THE HIGH COURT OF HIMACHAL PRADESH
                             SHIMLA
                                                Cr.MMO No. 222 of 2023
                                                Date of Decision: July 21, 2023




                                                                              .

    Sumeet Sharma                                                            ....Petitioner
                                                Versus





    Central Bureau of Investigation                                   .....Respondent
    Coram:
    The Hon'ble Mr. Justice Sushil Kukreja, Judge.




    Whether approved for reporting?1
    For the Petitioner                 :        Mr. Tara            Singh        Chauhan,
                                                Advocate.

    For the Respondent                 :        Mr. A.K. Bansal, Advocate.

    Sushil Kukreja, Judge (Oral)

At this stage, learned counsel for the petitioner

seeks permission of this Court to withdraw the present

petition with liberty reserved to file the same, at an

appropriate stage.

2. Therefore, the petition is dismissed as withdrawn

with liberty as aforesaid. Pending application(s), if any, also

stands disposed of.

(Sushil Kukreja), Judge.

July 21, 2023 (tarun)

Whether reporters of Local Papers may be allowed to see the judgment?