Citation : 2023 Latest Caselaw 9840 HP
Judgement Date : 19 July, 2023
Geetika Dharmani Vs. State of HP and others
CWPOA No. 799 of 2020 a/w COPC(T) No. 448 of 2020
.
19.07.2023 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner(s), in both the petitions.
Mr. Anup Rattan, Advocate General with M/s Navlesh Verma and Pranay Pratap Singh, Additional Advocate Generals and M/s Gautam Sood, Arsh Rattan and Sidharth Jalta, Deputy Advocate Generals, for
respondents/State.
List on 26.07.2023.
Learned Additional Advocate General shall go through
the judgment of the Division Bench of this Court dt. 07.12.2022,
passed in CWP No. 6183 of 2022, titled as Sushant Singh Negi and
others vs. Himachal Pradesh State Industrial Development
Corporation Limited and another and the Supreme Court's
judgments cited therein.
(M.S. Ramachandra Rao) Chief Justice
(Ajay Mohan Goel) Judge July 19, 2023 (narender)
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