Citation : 2023 Latest Caselaw 9567 HP
Judgement Date : 17 July, 2023
Chaggan Lal vs. Nand Lal alongwith connected matters
.
Arbitration Case No.11 of 2020 with Execution Petition No.23 of 2019 and Chamber Appeal No.1 of
Arbitration Case No. 11 of 2020
17.07.2023 Present: Mr.R.K. Bawa, Senior Advocate, alongwith Mr.Ajay Kumar Sharma, Advocate, for the petitioners.
Mr.B.P. Sharma, Senior Advocate, alongwith Mr.Arun Kumar, Advocate, for respondents No.1 and 2.
Mr.Mohan Singh, Advocate, vice Mr.Sanjay Kumar
Sharma, Advocate, for respondent No.3.
Respondent Nos. 4 and 5 are ex parte vide order dated 10.10.2021.
Respondent No.6 stands deleted vide order dated 06.03.2020.
Execution Petition No. 23 of 2019
Mr.B.P. Sharma, Senior Advocate, alongwith Mr.Arun
Kumar, Advocate, for the petitioners/Decree Holders.
Mr.Mohan Singh, Advocate, vice Mr.Sanjay Kumar Sharma, Advocate for respondent/Judgment Debtor No.1.
Mr.R.K. Bawa, Senior Advocate, alongwith Mr.Ajay Kumar Sharma, Advocate, for respondents/Judgment Debtor Nos.4, 6 and 7.
Respondent/Judgment Debtor No.5 stands deleted.
Chamber Appeal No.1 of 2023
Mr.B.P. Sharma, Senior Advocate, alongwith Mr.Arun Kumar, Advocate, for the appellants/applicants.
Mr.R.K. Bawa, Senior Advocate, alongwith Mr.Ajay Kumar Sharma, Advocate, for the respondents/non- applicants.
OMP(M) No.41 of 2023 in Chamber Appeal No.1/2023
There is one day's delay in filing the Chamber
Appeal. For the reasons stated in the application, delay of one
day in filing Chamber Appeal is condoned.
Application sands disposed of.
.
Chamber Appeal No.1 of 2023
List for hearing on 06.09.2023.
Arbitration Case No.11/2020 & Execution No.23/2019
List alongwith Chamber Appeal No.1 of 2023 on
06.09.2023.
(Vivek Singh Thakur) Judge July 17, 2023 (Purohit)
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