Rajan Katoch vs . Sandeep Sood And Another
2023 Latest Caselaw 9395 HP

Rajan Katoch vs. Sandeep Sood and another

.

CMP No.6964 of 2023 in

COPC No.193 of 2022

13.07.2023 Present Mr. Dushyant Dadwal, Advocate, for the applicant-

petitioner.

Mr. Naresh K. Sharma, Advocate, for non-applicant/ respondent No.1.

Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C.Verma, Additional Advocate Generals with Mr. Rahul Thakur, and Mr. Ravi Chauhan, Deputy Advocate Generals, for respondent No.2/State.

Learned counsel representing the non-applicants/

respondents pray for and are granted further two weeks' time to

comply with the mandate contained in the judgment alleged to have

been violated, failing which, respondents shall remain present in

Court on the next date of hearing to explain that why they may not

be punished for their having willfully and intentionally disobeyed the

mandate contained in the judgment alleged to have been violated.

List on 4.8.2023.

(Sandeep Sharma) Judge July 13, 2023 (shankar)