Suresh Kumar And Others vs . State Of Hp & Ors.
2023 Latest Caselaw 10642 HP

Suresh Kumar and others Vs. State of HP & Ors.

CWP No.4676 of 2023

.

31.07.2023 Present: Mr. Sohail Khan, Proxy Counsel, for the petitioners.

Mr. Y.P.S.Dhaulta and Mr. Varun Chandel,

Additional Advocates General with Ms. Seema Sharma, Deputy Advocate General, for the respondents.

CMP No. 9406 of 2023

The date "31.03.2007" figuring in para-2 of the

judgment dated 21.07.2023, wherein relief clause has been

extracted, is ordered to be corrected as "31.03.2010".

This order shall form part of the judgment dated

21.07.2023. The application is allowed and to stand disposed

of accordingly.

Jyotsna Rewal Dua Judge July 31, 2023

(R.Atal)