Citation : 2023 Latest Caselaw 10564 HP
Judgement Date : 28 July, 2023
Savitri Devi Vs. HRTC & anr.
CWP No.72 of 2023
.
28.07.2023 Present: Mr. Ashok Kumar, Advocate, for the petitioner.
Mr. Ajay Singh Kashyap, Advocate, vice counsel for the respondents.
Learned counsel for the respondent submits that
the judgment in question stands complied with. Hence, no
further order is required to be passed in the matter. The
proceedings are closed.
Jyotsna Rewal Dua Judge July 28, 2023 (R.Atal)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!