Citation : 2023 Latest Caselaw 10475 HP
Judgement Date : 27 July, 2023
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA CWP No. 7312/2022 Decided on: 27.07.2023
.
Satish Kumar ...Petitioner.
Versus
State of H.P. & others ....Respondents.
........................................................................................... Coram Ms. Jyotsna Rewal Dua, Judge. Whether approved for reporting?1
For the petitioner : Mr. Ashok K. Tyagi, Advocate.
For respondents. : Mr. Y.P.S. Dhaulta, Additional Advocate General.
Jyotsna Rewal Dua , J
Learned counsel for the petitioner submitted that he is
under instructions to withdraw the present petition. Accordingly, the
petition is dismissed as withdrawn. Pending miscellaneous
applications, if any, shall also stand disposed of.
Jyotsna Rewal Dua Judge 27th July, 2023
(rohit)
Whether reporters of the local papers may be allowed to see the judgment?
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