Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

State Of H.P. vs . Rakesh Kumar
2023 Latest Caselaw 10452 HP

Citation : 2023 Latest Caselaw 10452 HP
Judgement Date : 27 July, 2023

Himachal Pradesh High Court

State Of H.P. vs . Rakesh Kumar on 27 July, 2023

Bench: Virender Singh

State of H.P. Vs. Rakesh Kumar

Cr. Appeal No. 251 of 2010

27.7.2023 Present: Mr. Mohinder Zharaick, Mr. H.S. Rawat and Mr. Tejasvi Sharma, Additional Advocates General with Ms. Avni Kochhar Mehta and Ms.

Leena Guleria, Deputy Advocates General, for the appellant.

Ms.Shashi Kiran, Advocate, vice counsel, for the respondent.

Arguments heard. Judgment reserved.



                                                        (Virender Singh)
                       r                                    Judge

            July 27, 2023
                 (kalpana)

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

State Of H.P. vs . Rakesh Kumar
2023 Latest Caselaw 10452 HP

LatestLaws Partner Event : MAIMS

State Of H.P. vs . Rakesh Kumar2023 Latest Caselaw 10452 HP

LatestLaws Partner Event : MAIMS

State Of H.P. vs . Rakesh Kumar
2023 Latest Caselaw 10452 HP