Moni Sharma vs . State Of H.P. & Ors.
2023 Latest Caselaw 10349 HP

Citation : 2023 Latest Caselaw 10349 HP
Judgement Date : 26 July, 2023

Himachal Pradesh High Court

Moni Sharma vs . State Of H.P. & Ors. on 26 July, 2023

Bench: Jyotsna Rewal Dua

Moni Sharma Vs. State of H.P. & Ors.

CWP No.1834 of 2023

26.07.2023 Present: Mr. Onkar Jairath, Advocate, for the petitioner.

Mr. Y.P.S. Dhaulta and Mr. Varun Chandel, Additional Advocates General with Ms. Seema

Sharma and Mr. Sumit Sharma, Deputy Advocates General, for respondents No.1 and 2. Mr. R.K. Bawa, Senior Advocate with Mr. Ajay Kumar Sharma, Advocate, for respondents No.3

and 4.

Arguments heard. Judgment reserved.



                                                     Jyotsna Rewal Dua
             July 26, 2023                                 Judge
                Mukesh

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