Citation : 2023 Latest Caselaw 10336 HP
Judgement Date : 26 July, 2023
Tej Singh & anr. Vs. Tej Ram & ors.
Cr. Revision No.373 of 2023
.
26.07.2023 Present: Mr. Devender K. Sharma, Advocate, for the petitioners.
Notice be issued to the respondents, returnable
for 20.09.2023, on taking steps within a period of one week.
Cr.MP No.2613 of 2023
The application is disposed of with a direction to
the applicants-petitioners to file certified copy of the
judgment of the trial Court before the next date of hearing.
( Sushil Kukreja )
Judge July 26, 2023
(VH)
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