Bhasker Ram vs . Deepak Sanan
2023 Latest Caselaw 10269 HP

Bhasker Ram Vs. Deepak Sanan

COPC(T) No. 97 of 2020

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26.7.2023 Present: Mr. Devender K. Sharma,Advocate, for the

petitioner.

Mr. Manoj Chauhan, Additional Advocate

General, for the respondent-State.

CMP(T) No. 376 of 2023

This application has been filed for release of amount

awarded in favour of applicant/petitioner, vide order dated

24.9.2015, passed by the erstwhile Tribunal in OA No. 1806 of

2015, titled Bhasker Ram Vs. State of HP & ors.

In writ petition No. 1894 of 2016, preferred by the

State, the order passed by the erstwhile Tribunal was upheld by

this High Court, vide judgment dated 24.7.2017. SLP No. 28104

of 2018 preferred against the said order also stands dismissed on

13.4.2023.

For non-implementation of the order passed by the

erstwhile Tribunal, petitioner has preferred contempt petition

COPC(T) No. 97 of 2020 whereafter in the contempt petition,

department has deposited Rs. 3,40,598/- in the Registry of this

Court in October, 2020.

Respondents have failed to impart appropriate

instructions despite granting opportunity as according to

instructions received by the office of Advocate General,

concerned Officer is seeking time to have permission of the

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Government for granting no objection for release of the amount.

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After adjudication of the matter upto Hon'ble Supreme Court

such permission is not required at all. The prayer of the

respondent to seek further time is absurd.

In aforesaid circumstances, I find no legal

impediment in releasing the amount in favour of the

applicant/petitioner.

rIn view of above, the amount deposited in the

Registry of this Court, along with upto date interest is ordered to

be released in favour of the applicant/petitioner by remitting the

same in his savings bank account mentioned in para-6 of the

application. Photocopy of the front page of the passbook has also

been enclosed with the application.

The application stands disposed of.

(Vivek Singh Thakur) Judge

26th July, 2023 (Guleria)