Hem Raj Mehta vs . Subhasish Panda & Ors
2023 Latest Caselaw 10214 HP

Hem Raj Mehta Vs. Subhasish Panda & Ors

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COPC No. 150/2023

25.07.2023 Present: Mr. Ashok Kumar, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Y.P.S.

Dhaulta, Mr. Varun Chandel, Additional Advocates General, Mr. Sumit Sharma, Deputy Advocate General, for the respondents-State.

At the request made by learned Additional Advocate

General, matter is adjourned to 04.08.2023 to enable r the

respondents to comply with judgment in question, failing

which, appropriate order shall be passed in the matter.

List on 04.08.2023.

Jyotsna Rewal Dua Judge

25th July, 2023 gaurav