Ranjana Kumari vs State Of H.P. & Others
2023 Latest Caselaw 76 HP

                               1




IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                   Civil Writ Petition No.5535 of 2022.




                                                                 .
                                    Date of Decision : January 02, 2023





Ranjana Kumari                                              ......Petitioner.

                            Versus





State of H.P. & Others                                   ......Respondents
Coram:
The Hon'ble Ms. Justice Sabina, Judge




The Hon'ble Mr. Justice Sushil Kukreja, Judge.
Whether approved for reporting?1
For the petitioner      :          Mr. Sanjeev Kumar Suri, Advocate.


For the respondents     :          Mr. Vishal Panwar, Additional Advocate
                                   General.

Sabina, Judge. (Oral)

Learned counsel for the petitioner submits that he may be

permitted to withdraw the petition.

Ordered accordingly.

Pending application(s), if any, shall also stand disposed of.

(Sabina) Judge

(Sushil Kukreja) Judge January 02, 2023 (ps)

Whether reporters of Local Papers may be allowed to see the judgment?