Suresh Kumar vs Himachal Pradesh Road Transport ...
2023 Latest Caselaw 670 HP

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    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                     Execution Petition No.33 of 2021
                                     Date of decision : 10th January, 2023




                                                                                .

    Suresh Kumar
                                                                         ...... Petitioner
                                     Versus





    Himachal Pradesh Road Transport and others
                                                                         ......Respondents
    Coram:
    The Hon'ble Ms. Justice Sabina, Judge.





    The Hon'ble Mr. Justice Sushil Kukreja, Judge.
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    Whether approved for reporting?

    For the Petitioner        :      Mr. Ashok Kumar, Advocate.

    For the Respondents :            Mr. Ajay Kumar Chauhan, Advocate.

    Sabina, Judge (oral)

Learned counsel for the petitioner submits that this petition has

been rendered infructuous, as the order passed by this Court has been

duly complied.

2. Ordered accordingly.

Pending miscellaneous application(s), if any, shall also stand

disposed of.

( Sabina ) Judge

( Sushil Kukreja) Judge January 10, 2023 (ks)

1 Whether reporters of Local Papers may be allowed to see the judgment?