Citation : 2023 Latest Caselaw 643 HP
Judgement Date : 10 January, 2023
Onkar Nath vs. HRTC & Anr. CWP No. 7419 of 2022
.
10.01.2023 Present: Mr. S.P. Chatterjee, Advocate, for the petitioner.
Mr. Vikas Rajput, Advocate, for the respondents.
Learned counsel for the respondents prays for and is
granted six weeks' further time to comply with the judgment
dated 16.11.2022.
r to List on 05.03.2023.
(Tarlok Singh Chauhan) Judge
(Virender Singh) Judge
January 10, 2023 (Vinod)
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